Andhra Pradesh High Court - Amravati
Dindi Kiran Kumar vs Balaji Sankar Singh on 11 October, 2022
TUESDAY . THE EL EVENTH DAY OF OCTOBER, TWO THOUSAND AND TWENTY PRESENT: THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADD LA. Ne. 1 of 2022 IN CRP. No. 1342 of 2022 setweens Dindi Kiran Kumar, S/o. Dindi Sri Saibaba, age 38 years, R/o. Dwaraka Nagar, . Patitioner/Defendant AND Bala}i Sankar Singh, S/o. Lakshmana Sing, age yrs. Kondayyapalem, Kakinada . Respandent/ Plaintiff Petition under Section 151 CPC praying that in the circumstances stated in the affidavit fled in support of the petition, the High Court may be peased to grant stay of all further proceedings in OS, No. 102/2019 on the fle of the | Additional Junior Civil Judge, Kakinada, Pending disposal of CRP No. 1342 of 2022, on the Nie of the High Court. The petitien coming on for hearing, upon perusing the Petition and the memorandum of graunds filed thereof and the orders of the High Court dated 2O-07-2022, 10.08.2022 and 14-09-2027 made herein one upon hearing the arguments of Or] P Rajasekhar, Advocate for petitioner, Sri E. Sambasiva Pratap, Advocate for the Respondent, the Court made the following ORDER 2- "interim Orders granted on earlier occasion, shall stand extended ll ¢ disposal of the Writ Petitions, ° -Sa/- M, SRINIVAS ASSISTANT REGISTRAR PP TRUE COPRYY / SECTION OFFICER sone > The | Additional Junior Civil Judge, Kakinada, East Godavari (istrict, The Section Officer, CRP Section, High Court of AP. One CC to SKIP. RAJASEKNAR Advocate [OPUC] One CC to Sef. Sambasiva Pratap, Advacate[OPUC] One spare copy KK wok RIE Doe Lod Pad ok HIGH COURT RY, DATED : 11-10-2022 ORDER
LAWNO. tof 2022 IN CRP.No. 1342 of 2022 EXTENDING THE INTERIM ORDER