Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -15 vs Sanjay Duggal on 11 January, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~57-75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 273/2022
THE PR. COMMISSIONER OF INCOME
TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
58
+ ITA 465/2023 & CM APPL. 42427/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME
TAX, CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
59
+ ITA 274/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
ARUN DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:30
Goel, Advs.
60
+ ITA 275/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
61
+ ITA 276/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
62
+ ITA 277/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:30
63
+ ITA 280/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
RATNA TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
64
+ ITA 303/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
ARUN DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
65
+ ITA 415/2022 & CM APPL. 45357/2022 (Ex.)
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
66
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:31
+ ITA 419/2022 & CM APPL. 45645/2022 (Ex.)
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
ARUN DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
67
+ ITA 37/2023
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
RATNA TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
68
+ ITA 67/2023 & CM APPL. 5423/2023 (Ex.) & 5424/2023 (190
days delay in refilling)
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
69
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:31
+ ITA 68/2023 & CM APPL. 5430/2023 (Ex.) & 5431/2023 (190
days delay in refilling)
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
ARUN DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
70
+ ITA 511/2023 & CM APPL. 46468/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
71
+ ITA 512/2023 & CM APPL. 46471/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
72
+ ITA 513/2023 & CM APPL. 46513/2023 (359 days delay in
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:31
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
73
+ ITA 514/2023 & CM APPL. 46515/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
74
+ ITA 515/2023 & CM APPL. 46517/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
75
+ ITA 516/2023 & CM APPL. 46530/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:31
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 11.01.2024 In order to enable learned counsels appearing for the appellants to address submissions in tune with our digital record, we adjourn this batch to be called again on 21.02.2024 as part heard in the category of "End of Board".
Learned counsels shall ensure that arguments are addressed based on the pdf page numbering of ITA No. 273/2022.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
JANUARY 11, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:31