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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(b) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(b)Capital Project Fund - accounts compressing moneys received from State Government or Central Government or other agencies for undertaking various activities.