Section 3 in The U.P. Higher Education Services Commission (Removal Of Difficulties) Order, 1983
3. Manner and duration of appointment. -
Every appointment of a teacher under paragraph 2 shall be made in consultation with an expert, nominated by the Vice-Chancellor, and shall cease on the date when the Uttar Pradesh Higher Education Services Commission recommends a candidate for appointment in accordance with the provisions of the Uttar Pradesh Higher Education Services Commission Act, 1980.
