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State of Madhya Pradesh - Section

Section 4A in The M.P. Griha Nirman Mandal Adhiniyam, 1972

4A. Establishment of Madhya Pradesh Gramin Avas Mandal.

- The State Government shall, by notification, establish with effect from such date as may be specified therein, a Board by the name of the Madhya Pradesh Gramin Avas Mandal which shall be a body corporate having perpetual succession and a common seal with power, subject to provisions of this Act, to acquire, hold and dispose of property and to contract and may by the said name sue and be used.