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[Cites 0, Cited by 0] [Section 136C(1)] [Section 136C] [Entire Act]

State of Tamilnadu - Subsection

Section 136C(1)(e) in The Tamil Nadu Co-Operative Societies Act, 1983

(e)"primary agricultural credit society" means a co-operative society as defined under clause (cciv) of section 5 read with section 56 of the Banking Regulation Act, 1949 (Central Act X of 1949);