Gujarat High Court
Vice Chancellor & vs Kartik Bhatt Professor And Head Of Dept. ... on 17 June, 2015
Bench: M.R. Shah, G.R.Udhwani
C/CA/6630/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR STAY) NO. 6630 of 2015
In LETTERS PATENT APPEAL NO. 1000 of 2015
In SPECIAL CIVIL APPLICATION NO. 8785 of 2015
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VICE CHANCELLOR & 1....Applicant(s)
Versus
KARTIK BHATT PROFESSOR AND HEAD OF DEPT. OF ECONOMICS, &
2....Respondent(s)
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Appearance:
MRS VD NANAVATI, ADVOCATE for the Applicant(s) No. 1 2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 17/06/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE returnable on 29.06.2015. Considering the decision of the Hon'ble Supreme Court in the case of Hotel Queen Road Pvt. Ltd. and Ors. vs. Ram Parshotam Mittal and Ors. reported in 2013 IX Scale 195, there shall be a stay of further implementation and operation of the impugned order passed by the learned Single Judge insofar as ordering stay of order dated 12.05.2015 till alternative remedy is availed and a decision is taken by the University and that original petitioner shall be permitted to work as usual. Direct service is permitted.
(M.R. SHAH, J.) (G.R. UDHWANI, J.) Ajay Page 1 of 1