Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 238(2)] [Section 238] [Entire Act]

Union of India - Subsection

Section 238(2)(a) in The Merchant Shipping Act, 1958

(a)in the case of [a special trade passenger ship,] [ Substituted by Act 69 of 1976, Section 2, for " an unberthed passenger ship" (w.e.f. 1.12.1976).] not less than twenty-four hours before that time;