Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(a) in Assam Requisition and Control of Vehicles Act, 1968 (a)Require any person to furnish to such officer or authority as may be specified in the order such Information in his possession relating to the vehicle as may be specified;
