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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3) in The National Cadet Corps Rules, 1948

(3)Officers of the Senior Division shall be junior to all officers of the Armed Forces and territorial Army and whole-time National Cadet Corps commissioned officers of similar rank and among themselves shall take seniority according to the date of heir commission in the Corps:[Provided that period of service rendered by an officer of the Senior Division as a Commissioned Officer in the Armed Forces, U.O.T.C./I.T.F./[T.A.] [Inserted by S.R.O. 187, dated 9th May 1953, Part II, Section 4, page 208]/[J & K Cadet Corps] [Inserted by S.R.O. 10, dated 30th December, 1957, Part II, Section 4 page 5] or National Cadet Corps (Senior Division) shall count towards his seniority and promotion.] [Inserted by S.R.O. 187, dated 9th May, 1953, Part II, Section 4, page 208]