Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Goa - Subsection Section 14(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (a)if he directly or indirectly by himself or his partner has or had any share or interest in any text-book published:
