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[Cites 0, Cited by 0] [Section 217C(5)] [Section 217C] [Entire Act]

State of Tamilnadu - Subsection

Section 217C(5)(n) in Tamil Nadu District Municipalities Act, 1920

(n)the materials to be used for, and the method of construction of, external and partition walls, rooms, floors, fireplaces and chimneys;