Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Himachal Pradesh - Subsection Section 78(2) in Himachal Pradesh Co-Operative Societies Act, 1968 (2)A copy of such order shall be communicated in the prescribed manner to the society and to the financing bank, if any, of which the society is a member.
