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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(2)The manner of recruitment of the salary and allowances payable to and other conditions of service of the Secretary, officers and other employees shall be such as may be determined by the Commission by regulations.