Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Superfast Parcel Service Private ... vs The State Of West Bengal & Ors on 19 February, 2015

Author: Debasish Kargupta

Bench: Debasish Kargupta

                                                              1




 19.02.2015. 
    rc 
                                         W.P. No. 3698(W) of 2015 
                              Superfast Parcel Service Private Limited & Anr.   
                                                  Versus 
                                     The State of West Bengal & Ors. 
                                                                

                        
                       Mr. Pantu Deb Roy 
                       Mr. Debabrata Saha Roy                            ... For the Petitioner 
                                         
                                        Mr. Saptarshi Roy                                ...         For        the 
                                   Respondents 
 

The  attention  of  this  Court  is  drawn  towards  the  typographical error which took place in the order dated February  06, 2015 and  the same are corrected as follows :‐ 

(i) The  words  "respondent  no.  2"  appearing  in  the  2nd  line  of  3rd  paragraph  in  2nd  page  is    deleted  and  "Chief  Commercial  Manager,  CCM, South Eastern Railway" is incorporated therein .  

(ii) In  the  last  line  of  3rd  paragraph  in  2nd  page  of  the  above  order  the  phrase  "from  today"  i.e.  February  19,  2015  is  added  after  the  work  "fortnight". 

The department is directed to take steps accordingly.     Urgent  photostat certified  copy of  this  order  be  supplied  to  the  parties,  if  applied  for,  subject  to  compliance  with  all  necessary  formalities. 

 

( Debasish Kar Gupta, J. )