Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Nagaland - Subsection Section 5(c) in Nagaland Forest Act, 1968 (c)explaining the consequence which, as hereinafter provided, will ensure on the reservation of such forest; and
