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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(2)(c) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(c)Other Backward Classes.
(ii)shall for the purpose of allotment of seats of Sarpanch of Gram Panchayats to women belonging to Scheduled Castes, Scheduled Tribes, Other Backward Classes and General 'Category, keep chits bearing the name of the Gram Panchayats reserved for the candidates belonging to Scheduled Castes, Scheduled Tribes, other Backward Classes and General Category in different pots and draw lots therefrom, to the extent necessary for fulfilling the requirement of reservation for women under sub-section (3) of Section 17.