Bombay High Court
Ircon International Limited vs M/S. Ashoka Buildcon Limited on 20 March, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 1 OF 2015
Ircon International Limited ....Petitioner
V/S
M/s. Ashoka Buildcon Limited ....Respondent
WITH ARBITRATION PETITION NO. 3 OF 2015 Ircon International Limited ....Petitioner V/S M/s. Ashoka Buildcon Limited ....Respondent WITH ARBITRATION PETITION NO. 1364 OF 2015 Ircon International Limited ....Petitioner V/S M/s. Ashoka Buildcon Limited ....Respondent Mr Adwait Agashe i/b Mr Kishore M Jawle for Petitioner Mr Kashyap Bhalerao i/b Mr A A Garge for Respondent CORAM : S.C. GUPTE, J DATE : 20th March, 2019 P.C. :
Mentioned out of turn.
By consent, stand over to 10/04/2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 05:36:46 :::