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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(6) in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995

(6)The Cattle owner.after the cattle fair. on his return shall inform the Competent Authority in Form-8 about no. of Bovine Animals brought back by him together with proof for variation. if any.