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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(3)(b) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(b)the total number of members on the rolls of the co-operative society who were eligible to vote on the date of such meeting, the number present at the meeting and the number of eligible members who voted for the resolution.