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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(iv) in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973

(iv)sea service for a period of not less than four years in the engine room of a fishing vessel having"internal combustion"engines less than 40 brake horse-power; or