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[Cites 0, Cited by 0] [Section 19F(2)] [Section 19F] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19F(2)(a) in Andhra Pradesh Borstal Schools Act, 1925

(a)who is discharged on licence under section 15 and who is reported by the officer, institution, society or person under whose supervision he has been permitted to live to be of bad behaviour, or