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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7)(a) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(a)The agent so appointed for a particular unit shall, before signing the agreement, deposit as security for the proper execution and performance of agency in accordance with the terms and conditions of the agreement and the provisions of the Act and these Rules a sum to be calculated as under-