206. In cases where chemical examination of explosive substances is considered necessary they should be sent to the Chemical Examiner of Explosives to the Government of the Central Provinces and Berar. A fee of Rs. 30 shall be paid to him for each test.
Note. - As the transport of explosive substances is invariably attended with a certain amount of risks they should not be sent by rail unless it is absolutely necessary. They should be carefully packed and sent by hand in charge of a police officer. A small basket filled with straw makes a convenient holder and the articles may be carried wet or dry as required. Substances containing sulphide of arsenic or sulphide or chlorate of potassium should be immersed in water.
