Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(1) in The Coal Mines Nationalisation Laws (Amendment) Act, 1986 (1)The Coal Mines Nationalisation Laws (Amendment) Ordinance, 1986 (Ord. 7 of 1986), is hereby repealed.
