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State of Uttar Pradesh - Section

Section 22 in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

22. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the government from time to time.
(2)The scales of pay at the time of the commencement of these rules are given as follows :
  Name of the post Scales of pay*
(1) Stenographer (Selection Grade) Rs. 400-20-500-EB-20-600
(2) Head Clerk Rs. 400-15-475-EB-15-550
(3) Stenographer Rs. 300-8-324-9-360-EB- 10-440-EB-12-500
(4) Senior Noter arid Drafter Rs. 250-7-285-EB-9-375-EB-10-425
(5) Junior Noter and Drafter/ Record Keeper and Reference Clerk Rs. 230-6-290-EB-9-335-EB-10-385
(6) Routine Grade Clerk/Typist/ Register Keeper and Despatcher Rs. 200-5-250-EB-6-280-EB-8-320
* For Latest Pay Scale please see current G.O.