Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(5A) in The Maharashtra Public Trusts Act, 1950 (5A)“Director of Accounts” and “Assistant Director of Accounts” means respectively the Director of Accounts and Assistant Director of Accounts appointed under section 6 of this Act;
