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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 2 in National Charter For Children, 2003

2. Promoting high standards of health and nutrition.-

(a)The State shall take measures to ensure that all children enjoy the highest attainable standards of health, and provide for preventive and curative facilities at all levels especially immunisation and prevention of micronutrient deficiencies for all children.
(b)The State shall take measures to cover, under primary health facilities and specialised care and treatment, all children of families below the poverty line.
(c)The State shall take measures to provide adequate pre-natal and post-natal care for mothers alongwith immunization against preventable diseases.
(d)The State shall undertake measures to provide for a national plan that will ensure that the mental health of all children is protected.
(e)The State shall take steps to ensure protection of children from all practices that are likely to harm the child's physical and mental health.