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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(6) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(6)The provisions of sub-sections (2) to (4) shall mutatis mutandis apply in relation to any action taken under sub-section (5).