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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(1) in The Orissa Hindu Religious Endowments Rules, 1959

(1)The Executive Officer must at least have attained an age of 30 years and not more than 60 years and must be at least a Matriculate :Provided that in suitable cases the Commissioner shall have power to exempt any candidate from the operation of the above rule.