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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(h) in The Chhattisgarh Co-operative Societies Rules, 1962

(h)[ the caste of a member if he belongs to a Scheduled Caste, Scheduled Tribe or Other Backward Classes.] [Substituted by notification No. 5-7-94-XV-1, dated 21-7-95.]