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Allahabad High Court

Arvind Kumar Maurya vs State Of U.P. on 6 September, 2022

Bench: Ramesh Sinha, Saroj Yadav





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

 IN THE HIGH COURT OF JUDICATURE AT ALLAHABAD
 
          (LUCKNOW)
 
                                                      
 
			
 
Court No. - 1
 
Case :- CRIMINAL APPEAL No. - 407 of 2016
 
Appellant :- Arvind Kumar Maurya
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Mr. Amit Chaudhary
 
Counsel for Respondent :- Additional Govt. Advocate, Mr. Umesh Chand Verma
 

 

 
Hon'ble Ramesh Sinha,J.
 

Hon'ble Mrs. Saroj Yadav,J.

The appeal is allowed. For order, see order passed in Criminal Appeal No.435 of 2016 (Deepak Kumar Yadav vs. State of U.P.).

(Mrs. Saroj Yadav, J.) (Ramesh Sinha, J.) Order Date :- 06.09.2022 S. Shivhare