Allahabad High Court
Arvind Kumar Maurya vs State Of U.P. on 6 September, 2022
Bench: Ramesh Sinha, Saroj Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
IN THE HIGH COURT OF JUDICATURE AT ALLAHABAD
(LUCKNOW)
Court No. - 1
Case :- CRIMINAL APPEAL No. - 407 of 2016
Appellant :- Arvind Kumar Maurya
Respondent :- State of U.P.
Counsel for Appellant :- Mr. Amit Chaudhary
Counsel for Respondent :- Additional Govt. Advocate, Mr. Umesh Chand Verma
Hon'ble Ramesh Sinha,J.
Hon'ble Mrs. Saroj Yadav,J.
The appeal is allowed. For order, see order passed in Criminal Appeal No.435 of 2016 (Deepak Kumar Yadav vs. State of U.P.).
(Mrs. Saroj Yadav, J.) (Ramesh Sinha, J.) Order Date :- 06.09.2022 S. Shivhare