Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245(2)] [Section 245] [Entire Act] State of Uttar Pradesh - Subsection Section 245(2)(ii) in The U.P. Zamindari Abolition and Land Reforms Act, 1950 (ii)less than rupees ten per acre or more than rupees twenty per acre in respect of an irrigated plot of land.