Section 14(1) in Punjab Registration of Births and Deaths Rules, 1972

[Cites 0, Cited by 0] [Section 14] [Entire Act]

(1)The fees payable for a search to be made or an extract to be issued under section 17 shall be as follows:

Rs.	P.
(a) search for a single entry in the first year for whichsearch is made	1,00
(b) for every additional year for which the search iscontinued	1,00
(c) for granting extract relating to each birth or death	1,00

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