Section 1 in Arunachal Pradesh Indian Medicine Council Act, 2013
1. Short title, extent and commencement.
(1)This Act may be called the Arunachal Pradesh State Indian Medicine Council Act, 2013.(2)It extends to the whole of State of Arunachal Pradesh.(3)It shall come into force on such date, as the State Government may by notification, in the Official Gazette, appoint.
