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[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of Rajasthan - Subsection

Section 155(4) in The Rajasthan District Boards Act, 1954

(4)Nothing in the foregoing provisions of this section shall be held to prevent the vesting of any trust property in the treasurer of Charitable Endowments under the Charitable Endowment Act, 1890.