Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 354D(1)] [Section 354D] [Entire Act] Union of India - Subsection Section 354D(1)(ii) in The Indian Penal Code, 1860 (ii)monitors the use by a woman of the internet, email or any other form of electronic communication,