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[Cites 0, Cited by 8] [Entire Act]

State of Karnataka - Section

Section 6 in Karnataka Agricultural Income-Tax Act, 1957

6. acres

IIIAreca, Chillies (irrigated), Potato (irrigated),Mulberry (irrigated), Sugarcane, Ginger, Turmeric, Virginia,Tobacco and Plantain (irrigated).