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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(4)The Controlling Authority shall inspect-the functioning of training facility 'from time to time either by itself or through its own officers. Normally such inspection shall be conducted at least two times every year.