Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Act, 1992

(b)by any other person either for himself or on behalf of any such educational institution or on behalf of any such management of any educational institution.