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Commissioner Of Income Tax -3 And Anr. vs Vodafone India Services Pvt Ltd on 13 May, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

               ITEM NO.13                       COURT NO.2              SECTION IIIA

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

               Petition for Special Leave to Appeal (C) No. 12009/2016
               (Arising out of impugned final judgment and order dated
               08/10/2015 in ITA No. 82/2015 passed by the High Court Of
               Bombay)

               COMMISSIONER OF INCOME TAX -3 AND ANR                    Petitioner(s)
                                               VERSUS
               VODAFONE INDIA SERVICES PVT LTD                          Respondent(s)

               (With appln. (s) for seeking permission to submit additional
               fact, documents and grounds and interim relief and office
               report)

               Date :13/05/2016 This petition was called on for hearing today.

               CORAM :
                              HON'BLE MR. JUSTICE ANIL R. DAVE
                              HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD (NOT PARTICIPATED)

               For Petitioner(s)          Mr. D.L. Chidananda, Adv.
                                          Mr. Ajay Sharma, Adv.
                                          Mr. Abhinav Mukherjee, Adv.
                                          Mr. Dhruv Sheron, Adv.
                                          Mrs. Anil Katiyar,Adv.
                                          Mr. B.V. Balram Das, Adv.

               For Respondent(s)          Mr. Harish N. Salve, Sr. Adv.
                                          Ms. Anuradha Dutt, Adv.
                                          Ms. Fereshte D. Sethna, Adv.
                                          Mr. Tushar Jarwal, Adv.
                                          Mr. Achit Jolhy, Adv.
                                          Mr. Rahul Sateeja, Adv.
                                          Ms. B. Vijayalakshmi Menon,Adv.
                                          Ms. Gayatri Goswami, Adv.
                         UPON hearing the counsel the Court made the following
                                               O R D E R

Application(s) for seeking permission to submit additional fact, documents and grounds is/are Signature Not Verified allowed.

Leave granted.

[ Charanjeet Kaur ] [ Chander Bala ] A.R.-cum-P.S. Court Master