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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(4)(d) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(d)names of all offices to which any salary is attached and the nature, time and conditions of service in each case and the names of the present holders thereof;