Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(7) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(7)The accounts of the Council shall be kept by the registrar, in the prescribed manner.