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Madhya Pradesh High Court

Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 28 April, 2017

WP-6814-2016

(VIKASH BHADORIA Vs THE STA TE BANK OF INDIA (RA CPC BRANCH) THR)
28-04-2017

None for the petitioner.
Shri S.K.Gupta, learned counsel for the respondent No.1

List next week. (ROHIT ARYA) JUDGE SP