Madhya Pradesh High Court
Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 28 April, 2017
WP-6814-2016 (VIKASH BHADORIA Vs THE STA TE BANK OF INDIA (RA CPC BRANCH) THR) 28-04-2017 None for the petitioner. Shri S.K.Gupta, learned counsel for the respondent No.1
List next week. (ROHIT ARYA) JUDGE SP