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[Cites 0, Cited by 0] [Section 423(7)] [Section 423] [Entire Act]

State of Karnataka - Subsection

Section 423(7)(a) in Karnataka Municipal Corporations Act, 1976

(a)for the laying out of streets, for determining the information and plans to be submitted with applications for permission to layout street; and for regulating the level and width of public streets and the height of buildings abutting thereon;