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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(n) in Kitturu Development Authority Act, 2011

(n)to under take development works in the area of Kitturu territory or the area decided by the authority including the forts, mutts, samadhi coming within the area of development;