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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(f) in Rajasthan Co-operative Societies Act, 1965

(f)the application shall be signed by every one of the applicants who is an individual and in the case of applicants other than individuals, by a person duly authorised by such applicant in that behalf.