Rajasthan High Court - Jodhpur
Richa Dharu vs Hemant Panwar on 17 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 132/2017
Richa Dharu
----Petitioner
Versus
Hemant Panwar
----Respondent
For Petitioner(s) : Mr. Pritam Joshi for Mr. S.K. Verma
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 17/07/2019 Issue fresh notice to the respondent, returnable within a period of four weeks. Notice be given dasti to the learned counsel for the petitioner.
(DR. PUSHPENDRA SINGH BHATI),J 43-SKant/-
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