Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(6) in Haryana Municipal Corporation Act, 1994 (6)Such election shall be conducted in the manner as may be prescribed.] [Sub-sections 3 to 6 added by Haryana Act No. 27 of 2004.]
