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[Cites 0, Cited by 0] [Section 155(9)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(9)(f) in The Dedicated Freight Corridor Railway General Rules, 2018

(f)wherever speed restrictions are required to be observed at two or more locations, the kilometrage of all such locations shall be indicated in geographical order in relation to the direction of movement, and serially numbered;